ANJANI KUMAR MISHRA,CHANDRA KUMAR RAI

33 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

Allowed/Partly Allowed on merits	10
Disposed off/Decided on merits	10
Dismissed on merits	8
Dismiss other than merit(DD/Non Prosec./Abated)	5

BIRSA MUNDA FOUNDATION AND RESEARCH INSTITUTE v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-03-27)
RATNA v. STATE — Allahabad High Court (2023-02-10)
DASHRATH @ BADKA v. STATE OF U.P. — Allahabad High Court (2022-03-04)
RAMSWAROOP @ CHOTAKA v. STATE OF U.P. — Allahabad High Court (2022-03-04)
SURESH v. STATE OF U.P. — Allahabad High Court (2022-03-04)
SHIVPERSON @ BANTWA @ BACCHA @ SHIV PRAKASH @ SHIV DARSHAN v. STATE OF U.P. — Allahabad High Court (2022-03-04)
SHAHJAD v. STATE OF U.P. — Allahabad High Court (2022-01-25)
WAJID v. STATE OF U.P. — Allahabad High Court (2022-01-25)
KAREEM v. STATE OF U.P. — Allahabad High Court (2022-01-25)
BHIKAM SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-12-21)