ANJANI KUMAR MISHRA

8,145 recorded High Court judgment(s) · 2011–2023

Courts

Allahabad High Court

8145

Disposed off/Decided on merits	3101
Dismissed on merits	3009
Dismiss other than merit(DD/Non Prosec./Abated)	1176
Allowed/Partly Allowed on merits	833
Reference Disposed off	9
Cases not falling above	6
Decided in terms of compromise	5
Decided by Lok Adalat	3

DEV RAJ v. D.D.C. and ANOTHER — Allahabad High Court (2023-12-08)
ARJUN v. D.D.C. AND OTHERS — Allahabad High Court (2023-12-08)
RAGHAV PRASAD SINGH v. D.D.C. and OTHERS — Allahabad High Court (2023-10-17)
ISLAMUDDIN@ CHINGOLI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-08-04)
ALOK v. STATE OF U.P. — Allahabad High Court (2023-08-04)
DALVIR SINGH @ MOTEY v. STATE OF U.P. — Allahabad High Court (2023-08-04)
SAKIB v. STATE OF U.P. — Allahabad High Court (2023-07-21)
RAMPAL v. STATE OF U.P. — Allahabad High Court (2023-07-14)
SUDHIR SINGH v. STATE OF U.P. — Allahabad High Court (2023-07-14)
SMT BHAWNA JAIN v. State of U.P. AND ANOTHER — Allahabad High Court (2023-05-30)