ANJANI KUMAR MISHRA,ARUN KUMAR SINGH DESHWAL

479 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

479

Dismissed on merits	266
Disposed off/Decided on merits	89
Dismiss other than merit(DD/Non Prosec./Abated)	46
DISMISSED AS INFRUCTUOUS	33
Allowed/Partly Allowed on merits	17
Consigned to Record	14
DISMISSED AS NOT PRESSED	13
DISMISSED AS WITHDRAWN	1

BRIJNANDAN PATHAK AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
SMT. SAKILA BANO v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2023-12-16)
RAJAT DUBEY @ MAKADU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
PRAVEEN SINGH ALIAS PINTU SINGH AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-16)
AYUSH PANDEY @ RAJA PANDEY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
JAYRAM UPADHYAY v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
BHURA @ SACHIN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-15)
ANJALI DEVI AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)
RAISH AHMAD v. STATE OF U.P. AND 9 OTHERS — Allahabad High Court (2023-12-15)
MOHIT YADAV AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-12-15)