LexANJANI KUMAR MISHRA,ANISH KUMAR GUPTA
84 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 84 |
Disposal nature
| Dismissed on merits | 40 |
| Disposed off/Decided on merits | 20 |
| Allowed/Partly Allowed on merits | 8 |
| DISMISSED AS INFRUCTUOUS | 7 |
| Consigned to Record | 5 |
| DISMISSED AS WITHDRAWN | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- RAJESH ALIAS RAJESH KUMAR AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-16)
- RAJESH PANDEY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-16)
- BALIKARAN AND 5 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-16)
- M/S BAJRANG TRADERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-16)
- BADALU v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-16)
- RAJEEV SRIVASTAVAS v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2023-11-16)
- SAULESH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-16)
- JAMEEL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-16)
- SHIV KUMAR AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-11-16)
- ASIF v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-16)