LexANJANA PRAKASH
28,353 recorded High Court judgment(s) · 2010–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 28353 |
Disposal nature
| BAIL GRANTED | 10066 |
| DISMISSED | 5804 |
| ALLOWED | 5581 |
| REJECTED | 2841 |
| DISPOSED | 2393 |
| WITHDRAWN | 1585 |
| D.F.D. FOR NON APPEARANCE | 38 |
| (unspecified) | 27 |
Recent judgments
- Dilip Kumar and Ors v. State Of Bihar and Anr — Patna High Court (2016-07-15)
- PRASHANT KUMAR @ MUNNA PRASAD CHOURASIA @ MUNNA KUMAR v. State Of Bihar and Anr — Patna High Court (2016-07-15)
- Shivendra Kumar @ Shivendra Kumar Singh v. State Of Bihar and Anr — Patna High Court (2016-07-15)
- Om Prakash Singh @ Om Prakash v. The State Of Bihar — Patna High Court (2016-07-15)
- JITENDRA KUMAR SINGH and ANR v. The State Of Bihar — Patna High Court (2016-07-15)
- Nandlal Sah v. The State Of Bihar — Patna High Court (2016-07-14)
- Prakash Tanti v. The State Of Bihar — Patna High Court (2016-07-14)
- Chota Yadav v. The State Of Bihar — Patna High Court (2016-07-14)
- Ram Niwas Singh v. The State Of Bihar — Patna High Court (2016-07-14)
- Brijkishor Rai v. The State Of Bihar — Patna High Court (2016-07-14)