ANJANA MISHRA,. . RAVI RANJAN

46 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• Bhimal Ram @ Vimal Ram v. The State Of Bihar — Patna High Court (2018-10-09)
• Sunil Singh v. The State Of Bihar — Patna High Court (2018-10-09)
• Birj Kishore Singh and Anr v. The State Of Bihar — Patna High Court (2018-10-09)
• Dhanraj Patel v. The State Of Bihar — Patna High Court (2018-10-09)
• Chitranjan Singh v. The State Of Bihar — Patna High Court (2018-10-09)
• Parikha Singh v. The State Of Bihar — Patna High Court (2018-10-09)
• Ramashish Singh and Anr. v. The State Of Bihar — Patna High Court (2018-10-09)
• M/s Globus Spirits Limited v. The State Of Bihar Through The Principal Secretary, Excise And Prohibition, Government Of Bihar, Pa — Patna High Court (2018-06-27)
• Shidheshwar Yadav v. The State Of Bihar — Patna High Court (2018-06-21)
• Mahendra Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2018-05-09)