LexANJANA MISHRA,. RAMESH KUMAR DATTA
492 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 492 |
Disposal nature
| DISMISSED | 168 |
| ALLOWED | 114 |
| DISPOSED | 75 |
| WITHDRAWN | 57 |
| D.F.D. FOR NON APPEARANCE | 50 |
| DISPOSAL WITH OBSERVATION | 17 |
| CONVERTED | 9 |
| CONSIGNED | 2 |
Recent judgments
- M/S ASHRIBAD ENTERPRISES,EXHIB v. THE COMMISSIONER OF INCOME TAX — Patna High Court (2016-12-15)
- M/S ASHRIBAD ENTERPRISES,EXHIB v. THE COMMISSIONER OF INCOME TAX — Patna High Court (2016-12-15)
- IMARAT SHARIAH EDUCATIONAL and W v. COMMISSIONER OF INCOME TAX — Patna High Court (2016-11-23)
- Shri Mahavir Sthan Nyas Samit Through. v. The Union Of India and Anr — Patna High Court (2016-11-23)
- SHRI MAHAVIR STHAN NYAS SAMITI v. THE UNION OF INDIA and ORS — Patna High Court (2016-11-23)
- IMARAT SHARIAH EDUCATIONAL and W v. COMMISSIONER OF INCOME TAX 1 — Patna High Court (2016-11-23)
- Kumbh Nath Singh v. The Union Of India and Ors — Patna High Court (2016-11-23)
- Umesh Prasad v. The Union Of India and Anr. — Patna High Court (2016-10-26)
- Siemens Limited v. The State Of Bihar and Ors — Patna High Court (2015-12-04)
- Awanish Kumar v. The State Of Bihar and Anr — Patna High Court (2015-12-04)