ANJANA MISHRA,. NAVANITI PRASAD SINGH

49 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• Bathan Yadav and Anr v. The State Of Bihar and Ors — Patna High Court (2017-03-01)
• Harendra Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2017-03-01)
• Mallu Yadav v. The State Of Bihar Through District Magistrate, Gaya and Ors — Patna High Court (2016-06-02)
• Azharuddin Beg @ Laddan Mian v. The State Of Bihar Through The Secretary Home Police Department, Government Of Bihar, Patna and Ors — Patna High Court (2016-06-02)
• Birendra Kumar v. The State Of Bihar Through Home Secretary, Patna and Ors. — Patna High Court (2015-12-16)
• Ayush Kumar v. The Bihar Industrial Area Development Authority and Ors — Patna High Court (2015-12-10)
• Surendra Kumar v. The Chief Post Master General,g.p.o.,patna and Ors — Patna High Court (2015-12-10)
• Harendra Pd. Singh v. The State Of Bihar and Ors — Patna High Court (2015-12-10)
• Cinta Devi v. The Union Of India and Ors — Patna High Court (2015-12-10)
• Ratna Deep Kumar v. The State Of Bihar and Ors — Patna High Court (2015-12-10)