LexANJANA MISHRA
772 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 772 |
Disposal nature
| DISPOSED | 328 |
| WITHDRAWN | 166 |
| ALLOWED | 122 |
| DISMISSED | 99 |
| D.F.D. FOR NON APPEARANCE | 56 |
| CONSIGNED | 1 |
Recent judgments
- Gauri Shankar Prasad @ Gauri Shankar Prasad Yadav v. The State Of Bihar and Ors — Patna High Court (2016-09-27)
- Raj Narayan Singh v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Suresh Kumar Das v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Jagdish Jha v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Md. Agtab Hashim v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Ram Babu Das v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Sanjida Azeem v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Dhananjay Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Rajiv Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-21)
- Alam Saghir Ahmad v. The State Of Bihar and Ors — Patna High Court (2016-09-21)