LexANJANA MISHRA
1,133 recorded High Court judgment(s) · 2008–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1133 |
Disposal nature
| DISPOSED | 424 |
| DISMISSED | 213 |
| CONSIGNED | 162 |
| ALLOWED | 131 |
| REJECTED | 114 |
| WITHDRAWN | 49 |
| D.F.D. FOR NON APPEARANCE | 16 |
| PARTLY ALLOWED (DISPOSAL) | 12 |
Recent judgments
- CHANDRA KANT KUMAR v. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, OLD SECRETARIATE, PATNA, BIHAR — Patna High Court (2019-10-23)
- Chandra Kant Kumar v. The State of Bihar — Patna High Court (2019-10-23)
- Reliance Communication Limited v. The Best Towers Private Limited — Patna High Court (2019-10-16)
- Reliance Communication Limited v. The Best Towers Private Limited — Patna High Court (2019-10-16)
- Satendra Kumar @ Satyendra Kumar v. The State of Bihar and Ors — Patna High Court (2019-10-16)
- Dr. Narendra Pratap Singh, v. The State of Bihar — Patna High Court (2019-10-16)
- Manjaura Primary Agriculture Credit Society Ltd. v. The State Of Bihar and Ors — Patna High Court (2019-10-15)
- Devendra Prasad Singh v. Union of India — Patna High Court (2019-10-15)
- The Managing Director, Bihar Urban Infrastructure Development Corporation Ltd. (BUIDCo) v. JITF Urban Infrastructure Ltd. — Patna High Court (2019-10-15)
- The Managing Director, Bihar State Food And Civil Supplies Corporation and Anr v. Manjaura Primary Agriculture Credit Society Ltd. and Ors — Patna High Court (2019-10-15)