LexANJANA MISHRA
11,547 recorded High Court judgment(s) · 2014–2020
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 11547 |
Disposal nature
| BAIL GRANTED | 8397 |
| DISPOSED | 820 |
| REJECTED | 732 |
| DISMISSED | 564 |
| WITHDRAWN | 435 |
| ALLOWED | 340 |
| BAIL REJECTED | 128 |
| D.F.D. FOR NON APPEARANCE | 60 |
Recent judgments
- SURESH DAS v. UNION OF INDIA THROUGH BIKAS KUMAR, Intelligence Officer, Patna Zonal Unit — Patna High Court (2020-02-27)
- Badhte Kadam v. The State Of Bihar and Ors — Patna High Court (2020-02-27)
- M/s Vishnu Sugar Mills Limited v. The State Of Bihar and Ors — Patna High Court (2020-02-27)
- KUNTI DEVI v. THE STATE OF BIHAR — Patna High Court (2020-02-27)
- CHHOTU RAY @ ASHUTOSH KUMAR RAY @ CHHOTU RAY v. THE STATE OF BIHAR — Patna High Court (2020-02-27)
- MANOJ MANDAL @ GOHOGHRA v. The State of Bihar — Patna High Court (2020-02-27)
- SHANTU RAM v. THE STATE OF BIHAR — Patna High Court (2020-02-27)
- AWADHESH ROY @ AWADHESH RAY v. The State of Bihar — Patna High Court (2020-02-27)
- BILTA YADAV @ BINIT YADAV v. The State of Bihar — Patna High Court (2020-02-27)
- M/s Sasa Musa Sugar Works Ltd. v. The State Of Bihar and Ors — Patna High Court (2020-02-27)