ANJAN MONI KALITA

947 recorded High Court judgment(s) · 2025–2026

Courts

Gauhati High Court

947

Disposed Of	753
Allowed	55
Dismissed	37
Dismissed On withdrawal no order for such liberty	33
Rejected	32
Closed	18
Dismissed on withdrawal with liberty to approach again	10
Dismissed As infractuous	8

MOHAMMAD SAHIL KHAN v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
TOFIK ALI v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
DIPJYOTI BASUMATARY v. THE STAE OF ASSAM — Gauhati High Court (2026-06-01)
DELOWAR HUSSAIN v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
PCM CEMENT CONCRETE PVT LTD v. THE UNION OF INDIA AND 3 ORS — Gauhati High Court (2026-06-01)
AMJAD ALI v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
ABU BAKKAR SIDDIQUE v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
BHARAT SUNAR v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
AKKEL ALI AND 2 ORS v. THE STATE OF ASSAM — Gauhati High Court (2026-06-01)
SRI MOON SAHARIA ALIAS MANJIT SAHARIA AND ANR v. STATE OF ASSAM — Gauhati High Court (2026-06-01)