LexANITA SUMANTH, SENTHILKUMAR RAMAMOORTHY
21 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 21 |
Disposal nature
| DISMISSED AS WITHDRAWAL | 6 |
| DISPOSED OF | 5 |
| CLOSED | 4 |
| DISMISSED | 3 |
| ALLOWED | 2 |
| DISMISSED WITH COST | 1 |
Recent judgments
- G.A.Jagaannathan v. The Union of India — Madras High Court (2021-06-02)
- AneesUnnissha v. The Deputy Inspector General of Prison — Madras High Court (2021-05-20)
- Nadhira Banu v. The Government of Tamil Nadu — Madras High Court (2021-05-20)
- M/s.Amaravathi Spinning Mills (RJPM) Pvt Ltd v. The Authorised Officer — Madras High Court (2021-05-20)
- M.S.K.Rameshraj v. Indian Overseas Bank rep by its — Madras High Court (2021-05-20)
- V.S.SEKAR v. THE COMMISSIONER OF POLICE, — Madras High Court (2021-05-20)
- K.Senthamarai v. The District Collector — Madras High Court (2021-05-20)
- Silmiya Fathima v. The State rep. by its — Madras High Court (2021-05-20)
- R.Arumugaswamy v. The Punjab National Bank — Madras High Court (2021-05-20)
- Selvakani v. The State rep. by its, — Madras High Court (2021-05-20)