LexANITA SUMANTH, S. NAGAMUTHU
820 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 820 |
Disposal nature
| ALLOWED | 418 |
| DISMISSED | 259 |
| CLOSED | 48 |
| DISPOSED OF | 23 |
| PARTLY ALLOWED | 20 |
| REVOKED | 12 |
| DISMISSED FOR NOT PRESSED | 9 |
| DISMISSED AS WITHDRAWAL | 8 |
Recent judgments
- M.DOWLATH JILANI, v. THE SECRETARY TO THE GOVT., — Madras High Court (2017-04-28)
- M/s.Ganekar & Co v. The Canara Bank — Madras High Court (2017-04-28)
- M.SHANKAR v. STATE OF TAMIL NADU — Madras High Court (2017-04-28)
- SARAVANAN, AGED 38 YEARS v. STATE REPRESENTED BY — Madras High Court (2017-04-28)
- RAJESH, AGED 32 YEARS v. THE SECRETARY TO GOVERNMENT — Madras High Court (2017-04-28)
- TMT.VANITHA, AGED 35 YEARS v. THE STATE OF TAMILNADU, — Madras High Court (2017-04-28)
- JAGAN MUKKIYA, AGED 20 YEARS v. THE STATE OF TAMIL NADU — Madras High Court (2017-04-28)
- P.R.Annamalai v. The Presiding Officer — Madras High Court (2017-04-28)
- P.KALIYAMMAL, W/O.PERUMAL, v. THE STATE OF TAMILNADU, — Madras High Court (2017-04-28)
- A.DURAISAMY, v. THE STATE OF TAMILNADU, — Madras High Court (2017-04-28)