ANITA SUMANTH, R.VIJAYAKUMAR

319 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• ANANDAVALLI v. KUPPUSAMY — Madras High Court (2024-04-26)
• KARTHICK THEODRE v. THE REGISTRAR GENERAL — Madras High Court (2024-02-27)
• B.T. KUMAR v. K. SUBRAMANIAN — Madras High Court (2024-02-22)
• THE PROJECT DIRECTOR, v. R.KARUPPIAH, — Madras High Court (2024-02-08)
• SASIKALA, v. M.SELVARAJ, — Madras High Court (2024-02-01)
• M.SATHASIVAM v. THE DISTRICT COLLECTOR — Madras High Court (2024-01-30)
• M/S.INDIA CEMENTS LTD., v. COMMISSIONER OF CUSTOMS, — Madras High Court (2024-01-30)
• THE BRANCH MANAGER, v. RAMEELA DEVI, — Madras High Court (2024-01-24)
• MR. P.K.C. PRABHU v. V.C.S. ASAIKANI — Madras High Court (2024-01-24)
• SADIK BATCHA v. DHARMAPURAM ATHEENAM MUTT, — Madras High Court (2024-01-11)