ANITA SUMANTH, P. DHANABAL

24 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• DR. S.SOCRATES v. THE STATE OF TAMILNADU — Madras High Court (2026-01-02)
• MARCELINE MARIE CHRISTINE v. GOVT. OF PUDUCHERRY, CHIEF — Madras High Court (2026-01-02)
• M/S VIKRAM TRADERS v. CUSTOMS EXCISE AND SERVICE — Madras High Court (2026-01-02)
• M/S.THE LEGEND v. THE DIVISIONAL ENGINEER — Madras High Court (2026-01-02)
• The Assistant Commissioner (ST) (Intelligence) v. M/S Cheran Steel Pvt Ltd — Madras High Court (2026-01-02)
• M/S.KILBURN ELECTRICALS LTD. v. THE TAHSILDAR — Madras High Court (2026-01-02)
• GOVERNMENT OF TAMILNADU v. T. JAGANNATHAN — Madras High Court (2026-01-02)
• THADAPALLI IRRIGATION WATER v. THE DISTRICT COLLECTOR, — Madras High Court (2026-01-02)
• M/S MODERN ENGINNERING v. CUSTOMS EXCISE AND SERVICE — Madras High Court (2026-01-02)
• DR.AMBEDKAR EMPLOYEES & v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2026-01-02)