ANITA SUMANTH, NOOTY.RAMAMOHANA RAO

67 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF CUSTOMS v. M/S.SRI VASAVI GOLD AND — Madras High Court (2017-08-08)
• COMMISSIONER OF INCOME TAX v. R.RADHIKA — Madras High Court (2017-08-08)
• THE DIRECTOR OF INCOEM TAX v. M/S MEDICAL TRUST OF THE — Madras High Court (2017-08-08)
• COMMISSIONER OF INCOME TAX v. M/S.SANMINA SCI INDIA PVT LTD — Madras High Court (2017-08-08)
• COMMISSIONER OF INCOME TAX v. ADYAR GATE HOTEL — Madras High Court (2017-04-21)
• M/S. OPERATING LEASE & HIRE v. THE DEPUTY COMMISSIONER OF — Madras High Court (2017-04-12)
• COMMISSIONER OF INCOME TAX v. ALANKAR BUSINESS CORPORATION — Madras High Court (2017-04-12)
• M/S ALM ENTERPRISES v. THE COMMISSIONER OF CUSTOMS — Madras High Court (2017-01-31)
• COMMISSIONER OF INCOME TAX v. M/S CHEMECH LABORATORIES LTD — Madras High Court (2016-12-23)
• M/S V.G.P. HOUSING P LTD v. ASSISTANT COMMISSIONER OF — Madras High Court (2016-12-23)