ANITA SUMANTH, N.SENTHILKUMAR

24 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• K KALINGARAJAN v. THE DISTRICT REGISTRAR — Madras High Court (2025-06-09)
• S.VIJAYAKUMAR v. E.JEEVANANDAM — Madras High Court (2025-06-09)
• THE STATE OF TAMIL NADU v. TVL. PERIYASAMY HYDRAULIC EQUIPMENTS — Madras High Court (2025-06-05)
• THE STATE OF TAMILNADU v. TVL. MUTHU SPINNING MILLS (PVT) LTD — Madras High Court (2025-06-05)
• The State Of Tamil Nadu v. Powertech Battery — Madras High Court (2025-06-05)
• THE STATE OF TAMILNADU v. SENTHAMARAI CRUSHER — Madras High Court (2025-06-05)
• THE STATE OF TAMIL NADU v. Tvl Sri Balu Dairy Farm — Madras High Court (2025-06-05)
• THE STATE OF TN., v. TVL. SRI SARASWATHI CAFE, — Madras High Court (2025-06-05)
• M/S.MJD CONSTRUCTION AND ENGG CONTRACTORS PVT LTD. v. P.K.VADUVAMMAL — Madras High Court (2025-06-05)
• THE STATE OF TAMILNADU v. Tvl. Thiruneelakandar Corporation — Madras High Court (2025-06-05)