LexANITA SUMANTH, N.SENTHILKUMAR
326 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 326 |
Disposal nature
| ORDERED | 96 |
| DISMISSED | 45 |
| DELAY CONDONED | 39 |
| WITHDRAWN DISMISSED | 39 |
| CLOSED | 32 |
| ALLOWED | 26 |
| DISPOSED OF | 17 |
| DISMISSED AS INFRUCTUOUS | 9 |
Recent judgments
- K.G. KRISHNAN v. THE STATE OF TAMILNADU — Madras High Court (2025-12-15)
- Dalmia Cement (Bharat) v. The Union of India — Madras High Court (2025-12-15)
- Tamil Nadu Generation and Distribution Company Limited (TANGEDCO) v. K.Hariprasad — Madras High Court (2025-11-24)
- PHOENIX ARC PVT. LTD v. SAMARPANA CHARITABLE TRUST — Madras High Court (2025-10-25)
- Mrs.K.Vijaya Sree v. The Madras Purasawalkam Hindu — Madras High Court (2025-10-25)
- K.S.GITA v. Beena Kosaraju — Madras High Court (2025-09-12)
- Shri.Edappadi K.Palanichami v. Shri.B.Ramkumar Adityan — Madras High Court (2025-08-29)
- K.THANGARAJ v. R.HARIHARAN — Madras High Court (2025-08-29)
- C.MANGALA VIJAYALAKSHMI v. K.S.KASIMARIS — Madras High Court (2025-08-29)
- Insector General of Registration v. K.THANGAVELU — Madras High Court (2025-08-29)