ANITA SUMANTH, MUMMINENI SUDHEER KUMAR

249 recorded High Court judgment(s) · 2025–2026

Courts

Madras High Court

249

WITHDRAWN DISMISSED	79
DISMISSED	54
CLOSED	28
ORDERED	25
ALLOWED	22
DISMISSED FOR NON-PROSECUTION	12
DISPOSED OF	11
DISMISSED AS INFRUCTUOUS	8

N.BHARATHIRAJAN v. THE HIGH COURT OF MADRAS — Madras High Court (2026-04-28)
Hari Prasaath v. The Government of Tamil Nadu — Madras High Court (2026-02-24)
Arulmigu Sundharamoorthy v. The Secretary to Government — Madras High Court (2026-02-24)
Sri Iyappa Roadways v. The Assistant Commissioner (ST) — Madras High Court (2026-02-24)
THE COMMISSIONER OF INCOME v. M/S MILLENNIUM ALCOBE P LTD — Madras High Court (2026-02-24)
VAIKO v. UNION OF INDIA — Madras High Court (2026-02-24)
SHRI IBRAHIM RAWTHER v. THE INCOME TAX OFFICER — Madras High Court (2026-02-24)
COMMISSIONER OF INCOME TAX-11 v. M/S.WAGNER BIRO AUSTRIA — Madras High Court (2026-02-24)
THE COMMISSIONRE OF INCOME TAX v. M/S APOLLO HOSPITALS — Madras High Court (2026-02-24)
The State Tax Officer v. Sree Amman Traders — Madras High Court (2026-02-23)