ANITA SUMANTH, G.ARUL MURUGAN

581 recorded High Court judgment(s) · 2024–2025

Courts

Madras High Court

581

DISMISSED AS WITHDRAWAL	141
DISMISSED	133
ALLOWED	78
CLOSED	46
ORDERED	43
DISPOSED OF	41
DELAY CONDONED	24
DISMISSED FOR NON-PROSECUTION	22

M/S.MRF LIMITED v. THE COMMISSIONER OF CUSTOMS — Madras High Court (2025-04-30)
CHRISTIAN MEDICAL COLLEGE v. F. BIRAVINTH SOLOMON — Madras High Court (2025-04-30)
TR BALASUBRAMANIUM v. THE ASST COMMISSIONER — Madras High Court (2025-04-30)
ASSISTANT COMMISSIONER OF v. M/S.STERLITE INDUSTRIES — Madras High Court (2025-04-25)
INDIAN BANK v. THE COMMERCIAL TAX OFFICER, — Madras High Court (2025-04-16)
M/S CHOLAMANDALAM MS GENERAL INSURANCE CO.LTD. v. THE DEPUTY COMMISSIONER OF INCOME TAX — Madras High Court (2025-04-16)
S.MUTHU KUMAR v. THE REGISTRAR — Madras High Court (2025-04-01)
The Secretary to Governmnet v. M. Kamalanathan — Madras High Court (2025-03-24)
M.SUBBIAH v. THE ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES — Madras High Court (2025-03-24)
R.PRABHAVATHI v. THE GOVERNMENT OF TAMILNADU — Madras High Court (2025-03-24)