ANITA SUMANTH, C.KUMARAPPAN

42 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• M/s. Golden Marine Harvest v. The National Green Tribunal — Madras High Court (2026-06-01)
• Shruthi Enclave Welfare v. The State of Tamilnadu — Madras High Court (2026-04-06)
• The State Tax Officer v. Rosvar Steels Pvt. Ltd, — Madras High Court (2026-02-27)
• Norton Granites and Properties (P) Ltd., v. The Assistant Commissioner ST — Madras High Court (2026-02-27)
• COMMISSIONER OF INCOME TAX-11 v. M/S BHARAT HEAVY ELECTRICALS — Madras High Court (2026-02-27)
• The Assistant Commissioner v. Wipro Ltd., — Madras High Court (2026-02-27)
• V.DHANUSKODI AMBALAM, v. 1. T.N. LAND REFORMS — Madras High Court (2026-02-26)
• THE COMMISSIONER OF INCOME TAX v. M/S CHENTECH COMPUTER SERVICES — Madras High Court (2026-02-26)
• Director of Income Tax Exemp v. Japanese Chamber Commerce& — Madras High Court (2026-02-26)
• V.SIVARAMAN v. THE REGISTRAR, T.N. LAND — Madras High Court (2026-02-26)