ANITA SUMANTH, C.KUMARAPPAN

185 recorded High Court judgment(s) · 2025–2025

Courts

Madras High Court

185

ORDERED	42
DISMISSED	41
DELAY CONDONED	29
DISMISSED AS WITHDRAWAL	20
ALLOWED	15
CLOSED	12
DISPOSED OF	9
DISMISSED FOR NON-PROSECUTION	7

The Real Estate Regulatory Authority v. S.M.Syed Abdul Khader — Madras High Court (2025-06-09)
Kasturba Gandhi Kanya Gurukulam v. Government of TamilNadu — Madras High Court (2025-06-03)
PONDICHERRY INSTITUTE OF MEDICAL SCIENCES v. THE GOVERNMENT OF PUDUCHERRY — Madras High Court (2025-06-03)
C. Chandragupta v. R.V. Saravanamuni — Madras High Court (2025-04-30)
K.THILAGARAJ v. THE DISTRICT COLLECTOR — Madras High Court (2025-04-29)
P. STANLEY BUCK (DIED) v. THE LAND COMMISSIONER — Madras High Court (2025-04-29)
M.VASU v. V.K.DEIVASIGAMANI — Madras High Court (2025-04-29)
M.S.ANANDHAN @ VENKATRAMAN v. M.A.MAHALINGAM — Madras High Court (2025-04-28)
M/S. PANASONIC LIFE SOLUTIONS PVT. LTD. v. THE ASSISTANT COMMISSIONER — Madras High Court (2025-04-28)
The Deputy/Assistant Commissioner of Income Tax v. M/s.Anu Plot and Housing Private Ltd., — Madras High Court (2025-04-28)