ANITA SUMANTH, . C.KUMARAPPAN

655 recorded High Court judgment(s) · 2025–2026

Courts

Madras High Court

655

DISMISSED	180
ORDERED	123
CLOSED	97
DISPOSED OF	94
WITHDRAWN DISMISSED	82
ALLOWED	59
DISMISSED AS INFRUCTUOUS	7
DISMISSED FOR NON-PROSECUTION	6

A.V.B.Prabhu v. The Secretary to Government — Madras High Court (2026-01-23)
B.Ramkumar Adityan v. District Collector — Madras High Court (2026-01-09)
A.Sivakumar, v. The Management, — Madras High Court (2025-12-15)
A.Annamalai v. The District Collector — Madras High Court (2025-11-28)
The District Collector v. G. Dhanasekaran — Madras High Court (2025-11-28)
S.Kasthuri v. The Branch Manager — Madras High Court (2025-11-28)
Ganapathy V v. Tamilnad Mercantile Bank Limited — Madras High Court (2025-11-28)
M.A.Mansoor Ahamed v. The Regional Transport Authority cum District Collector, — Madras High Court (2025-11-28)
Yehambaram E v. The District Collector — Madras High Court (2025-11-28)
The Secretary v. The State of Tamilnadu — Madras High Court (2025-11-28)