LexANITA SUMANTH
8,680 recorded High Court judgment(s) · 2016–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 8680 |
Disposal nature
| DISPOSED OF | 2719 |
| ALLOWED | 1405 |
| CLOSED | 1309 |
| DISMISSED | 1054 |
| DISMISSED AS WITHDRAWAL | 939 |
| ORDERED | 329 |
| WITHDRAWN DISMISSED | 310 |
| DISMISSED AS INFRUCTUOUS | 209 |
Recent judgments
- Sasikala v. R.Brindha Devi — Madras High Court (2025-06-03)
- Chinnaraji v. Ms. T.R. Geetharani, — Madras High Court (2025-06-03)
- A.K.Chandran v. E.KANNAN — Madras High Court (2025-03-21)
- S.Velu, v. Pandiyan, — Madras High Court (2025-03-21)
- Dr.A.Prasannakumar, v. Dr.J.Sangumani and 2 others — Madras High Court (2025-03-21)
- A.A.Elamparthi v. Thiru. Ajay Yadhav, I.A.S., — Madras High Court (2025-03-21)
- K.Rathinam v. Mr.Yuvaraj — Madras High Court (2025-03-21)
- S.Gunasekaran v. Mr. Sharat Chauhan and 2 others — Madras High Court (2025-03-21)
- K.Rengaraj, v. Grace Lalrindiki Pachuau, and another — Madras High Court (2025-03-21)
- Mr. Sathick Hasan, v. Mr. Prabhu Kiran Gorikapudi, — Madras High Court (2025-03-21)