ANITA CHAUDHRY,. M. JEYAPAUL

89 recorded High Court judgment(s) · 2008–2013

Courts

Disposal nature

Recent judgments

• PAPPU v. STATE OF HARYANA — Punjab & Haryana High Court (2013-12-13)
• HARI CHAND v. STATE OF HARYANA — Punjab & Haryana High Court (2013-12-13)
• SURESH v. STATE OF HARYANA — Punjab & Haryana High Court (2013-12-13)
• BALWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-12-09)
• GURDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-12-05)
• JAI SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-12-04)
• ROMAS MASIH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-11-28)
• HARBHAJAN v. STATE OF HARYANA — Punjab & Haryana High Court (2013-11-22)
• PARGAT SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-11-20)
• JASBIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-11-15)