ANITA CHAUDHRY

4,147 recorded High Court judgment(s) · 2013–2025

Courts

Disposal nature

Recent judgments

• RAMPHAL AND OTHER v. RAJINDER AND OTHER — Punjab & Haryana High Court (2025-05-16)
• SUKHWINDERE SINGH & ORS v. PARSHOTAM LAL & ORS — Punjab & Haryana High Court (2025-05-15)
• HAWA SINGH ETC v. RAGHBIR ETC — Punjab & Haryana High Court (2025-05-13)
• JHAMMAN MAL DECEASED TH LRS AND ANR v. RAGHUBIR SINGH DECEASED TH LRS AND ORS — Punjab & Haryana High Court (2025-05-07)
• GURMUKH SINGH AND ORS v. NORATA SINGH AND ORS — Punjab & Haryana High Court (2025-05-05)
• RAM KAUR THORUGH LRS. JASWANT SINGH AND ORS v. GURKIRPAL KAUR — Punjab & Haryana High Court (2025-04-28)
• SHALU AND ORS. v. SANJAY KUMAR YADAV AND OTHERS — Punjab & Haryana High Court (2025-04-08)
• RAM MEHAR v. GAJINDER SINGH — Punjab & Haryana High Court (2025-04-08)
• DHAN RAJ AND OTHERS v. KAMAL KANSAL — Punjab & Haryana High Court (2025-04-08)
• (O&M) BRIJ LAL v. RAM KRISHAN — Punjab & Haryana High Court (2025-04-04)