ANISH KUMAR GUPTA

898 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

898

Dismissed on merits	280
Disposed off/Decided on merits	248
Allowed/Partly Allowed on merits	119
DISMISSED AS WITHDRAWN	85
(unspecified)	83
Dismiss other than merit(DD/Non Prosec./Abated)	53
DISMISSED AS INFRUCTUOUS	17
Dismissed on merits/Rejected	8

RAM RATAN v. COMMISSIONER GORAKHPUR DIVISION GORAKHPUR and OTHERS — Allahabad High Court (2026-05-17)
POOJA RAM v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-11)
VIRESH CHANDRA SHARMA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-11)
RAM DEV v. THE DIVISIONAL FOREST OFFICER RENUKOOT AND OTHERS — Allahabad High Court (2026-05-11)
KEDAR NATH AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-11)
SHREE PAL v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-11)
RAM BABU v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-11)
850824165 EX.LNK GD GANESH DAS RAM CHANDRA v. Union Of India & Others — Allahabad High Court (2026-05-11)
NARESH v. DIVISIONAL FOREST OFFICER NAJIBABABD AND ANOTHER — Allahabad High Court (2026-05-11)
DAV RAJ v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-11)