ANISH DAYAL, . NITIN WASUDEO SAMBRE

140 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• UNITED INDIA INSURANCE CO LTD v. M/S VALLEY IRON AND STEEL CO LTD. — Delhi High Court (2025-12-24)
• MMTC LIMITED v. ANGLO-AMERICAN METALLURGICAL PTY LIMITED AND ORS & ANR. — Delhi High Court (2025-12-24)
• ASHIMARA HOUSING PRIVATE LIMITED v. SURJEET SINGH CHADDHA — Delhi High Court (2025-12-23)
• JAGDISH SINGH CHAUHAN v. THE REGISTRAR COOPERATIVE SOCIETIES & ORS. — Delhi High Court (2025-12-19)
• AJAY PRAKASH MISHRA v. THE REGISTRAR COOPERATIVE SOCIETIES THROUGH ASSISTANT REGISTRAR & ANR. — Delhi High Court (2025-12-19)
• M/S TRINET SOLUTIONS PVT LTD v. M/S GARG AUTOMATIONS AND CONTROLS — Delhi High Court (2025-12-18)
• MANISH v. MUNICIPAL CORPORATION OF DELHI — Delhi High Court (2025-12-18)
• MARIMUTHU PANDI v. COMMISSIONER OF POLICE AND ORS — Delhi High Court (2025-12-18)
• M/S SITA DEVI HOSPITAL & ANR. v. GIST MANAGEMENT SOLUTIONS PVT LTD — Delhi High Court (2025-12-17)
• NARENDRA KUMAR v. DELHI CANTONMENT BOARD AND ORS — Delhi High Court (2025-12-16)