ANISH DAYAL

2,711 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• PARAMJIT SINGH v. CHANDER KUMAR BHAI & ANR ( UNIVERSAL SOMPO GENERAL INSURANCE CO LTD ) — Delhi High Court (2026-05-29)
• OMEX AUTOS LIMITED v. SHRI RAJU & ORS. — Delhi High Court (2026-05-29)
• SURESH CHAND v. ROHTASH AND ORS — Delhi High Court (2026-05-29)
• BAJAJ ALLIANZ GENERAL INSURANCE CO LTD v. SAMEER SAMUEL SINGH & ORS — Delhi High Court (2026-05-29)
• RELIANCE GENERAL INSURANCE CO LTD v. MEEAN KATIYAR & ORS — Delhi High Court (2026-05-29)
• UNIVERSAL SOMPO GEN INS CO LTD v. PARAMJIT SINGH (THR HIS WIFE SURENDER KAUR) — Delhi High Court (2026-05-29)
• POOJA & ORS. v. MOHD GULZAR & ANR. — Delhi High Court (2026-05-29)
• UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION v. AARTI KANDA & ORS. — Delhi High Court (2026-05-29)
• RELIANCE GENERAL INSURANCE CO LTD v. G C AGGARWAL & ORS — Delhi High Court (2026-05-26)
• G C AGARWAL & ORS v. SOMVEER PAL & ORS (RELINACE GENERAL INSURANCE CO LTD) — Delhi High Court (2026-05-26)