LexANIS,NOOTY RAMAMOHANA RAO
664 recorded High Court judgment(s) · 2011–2016
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 663 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| PARTLY ALLOWED NO COSTS | 331 |
| DISMISSED NO COSTS | 126 |
| DISPOSED OF NO COSTS | 75 |
| ALLOWED NO COSTS | 45 |
| DISMISSED | 29 |
| WITHDRAWN | 23 |
| DISMISSED FOR DEFAULT | 15 |
| DISMISSED WITH COSTS | 9 |
Recent judgments
- MR. CHADALAVADA KRISHNAMURTHY AND ANOTHER v. MR. VINOD BAID AND 2 OTHERS — Telangana High Court (2016-04-13)
- Agricultural Market Committee, v. Special Deputy Collector, — Telangana High Court (2016-04-11)
- M/s Tata Power Renewable Energy Limited v. M/s. Photon Energy Systems Ltd. — Telangana High Court (2016-04-11)
- Special Deputy Collector v. Sale Pedda Venkateswarlu — Telangana High Court (2016-04-07)
- The Special Deputy Collector v. Y.Pedda Narayana Reddy — Telangana High Court (2016-04-07)
- The Special Deputy Collector v. Avula Kanakaraju — Telangana High Court (2016-04-07)
- The Special Deputy Collector- Land Acquisition, v. Vadde Ramalakshmamma, — Telangana High Court (2016-04-07)
- The Spl. Deputy Collector-Land Acquisition, v. Kudala Bala Nagi Reddy — Telangana High Court (2016-04-07)
- The Special Deputy Collector v. Kutumalla Venkata Ramudu — Telangana High Court (2016-04-07)
- The Special Deputy Collector v. Kunchepu Ramachandrudu — Telangana High Court (2016-04-07)