ANIRUDDHA SINGH

12,932 recorded High Court judgment(s) · 2017–2019

Courts

Allahabad High Court

12932

Allowed/Partly Allowed on merits	10934
Dismissed on merits	838
Dismiss other than merit(DD/Non Prosec./Abated)	704
Disposed off/Decided on merits	363
Cases not falling above	56
(unspecified)	29
Decided by Lok Adalat	6
Decided in terms of compromise	2

JAVED v. State of U.P. — Allahabad High Court (2019-11-01)
OMINDAR v. State of U.P. — Allahabad High Court (2019-11-01)
RAMESH CHAUDHARY v. State of U.P. — Allahabad High Court (2019-11-01)
SUJEET KUMAR v. State of U.P. — Allahabad High Court (2019-11-01)
DINESH v. State of U.P. — Allahabad High Court (2019-11-01)
PARUL v. State of U.P. — Allahabad High Court (2019-11-01)
RAJU YADAV v. State of U.P. — Allahabad High Court (2019-11-01)
CHANDRAWATI DEVI v. State of U.P. — Allahabad High Court (2019-11-01)
AKASH v. State of U.P. — Allahabad High Court (2019-11-01)
MUNIZER v. State of U.P. — Allahabad High Court (2019-11-01)