ANIRUDDHA ROY

7,204 recorded High Court judgment(s) · 2007–2026

Courts

Calcutta High Court

7204

DISPOSED	3435
DISMISSED FOR DEFAULT	1982
DISMISSED	742
DISMISSED FOR NON PROSECUTION	485
DISMISSED AS WITHDRAWN	130
ALLOWED	127
DISMISSED AS INFRUCTUOUS	101
DISMISSED AS NOT PRESSED	64

ANIL REFRIGERATION v. STATE OF WEST BENGAL AND ORS — Calcutta High Court (2026-05-21)
ANIRBAN SARKAR AND ANR v. THE SILIGURI MUNICIPAL CORPORATION AND ORS — Calcutta High Court (2026-05-21)
SWATI DEY v. SILIGURI MUNICIPAL CORPORATION AND ORS — Calcutta High Court (2026-05-21)
TARA SHARMA AND ORS v. NATIONAL INSURANCE COMPANY LIMITED AND ANR — Calcutta High Court (2026-05-21)
M/S SHIV SHAKTI TRADERS v. RESERVE BANK OF INDIA AND ORS — Calcutta High Court (2026-05-20)
TITLOO ORAON AND ORS v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2026-05-20)
M/S OM SAI TRADING COMPANY v. UNION OF INDIA AND ORS — Calcutta High Court (2026-05-20)
MAHESH GURBAXANI v. REGIONAL PROVIDENT FUND COMMISSIONER RPFC AND ANR — Calcutta High Court (2026-05-19)
JAHANARA BEGAM v. THE ELECTION COMMISSION OF INDIA AND ORS — Calcutta High Court (2026-05-19)
M/S RAJA SUPARI PROCESSING UNIT v. UNION OF INDIA AND ANR — Calcutta High Court (2026-05-18)