ANIRUDDHA P. MAYEE

1,445 recorded High Court judgment(s) · 2021–2026

Courts

Gujarat High Court

1445

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	394
35-ANY OTHER MODE @ ADM.STAGE	289
27-WITHDRAWN @ ADM.STAGE	195
53-ALLOWED / GRANTED @ ADM.STAGE	98
33-CA DISPOSED OF	92
46-ANY OTHER MODE @ FH	83
26-DISMISSED @ ADM.STAGE	75
38-RULE ABSOLUTE/ALLOWED @ FH	42

NARSINHBHAI VITHALBHAI v. STATE OF GUJARAT — Gujarat High Court (2026-05-05)
ROUND FOREST , PAVAGADH v. SHRI VITTHALBHAI CHHAGANBHAI BARIA (AMENDED AS PER ORDER DT 05/05/2026) — Gujarat High Court (2026-05-05)
EMPLOYEES STATE INSURANCE CORPORATION v. GUJARAT RAFFIA INDUSTRIES LIMITED — Gujarat High Court (2026-04-28)
VAJESINH CHHATRASINH CHAUHAN v. DEPUTY EXECUTIVE ENGINEER — Gujarat High Court (2026-04-23)
JAGRUTIBEN PINKESHBHAI PATEL v. MANAGER, DHANSHOBHAVAK CO-OP CREDIT SOCIETY LTD. — Gujarat High Court (2026-04-17)
BIPINCHANDRA KANTILAL PATEL S/O KANTILAL SOMNATH PATEL v. FIELD ADVISOR - NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING — Gujarat High Court (2026-03-20)
DIVISIONAL CONTROLLER, v. ITS WORKMAN, C/O. HAMIRBHAI HIRABHAI MAKWANA — Gujarat High Court (2026-03-18)
M/S. BHARUCH DAHEJ RAILWAY COMPANY LIMITED v. REGIONAL LABOUR COMMISSIONER (C), VADODARA — Gujarat High Court (2026-03-10)
UMA DEVI SELVARAJ v. INSPECTOR OF POLICE, NILAMBAUG POLICE STATION, BHAVNAGAR — Gujarat High Court (2026-03-05)
DAKSHIN GUJARAT VIJ COMPANY LIMITED v. INDUS TOWERS LTD. — Gujarat High Court (2026-03-05)