ANIL S. KILOR, RAJNISH R. VYAS

1,358 recorded High Court judgment(s) · 2025–2025

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Courts

Bombay High Court

1358

Disposal nature

DISPOSED OFF	703
DISPOSED OFF AS A WITHDRAWN	213
Disposed-Off	152
DISMISSED	129
ALLOWED	58
C.A. Disposed off	50
Withdrawn	16
TRANSFER TO PRINCIPAL BENCH BOMBAY	12

Recent judgments

VILAS S/O ISHWARRAO BHENDE AND ANOTHER v. PUNJAB NATIONAL BANK, THR. AUTHORIZED OFFICER, NAGPUR AND ANOTHER — Bombay High Court (2025-12-24)
SAU. MANGALA W/O GAJANAN DOHE v. STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPARTMENT OF HOME, MUMBAI AND OTHERS — Bombay High Court (2025-12-24)
SMT. SHAKUNTALA W/O VIDYADHAR DANGORE v. CITY SURVEY OFFICER NO. 2, NAGPUR AND OTHERS — Bombay High Court (2025-12-24)
PRASHANT BHASKAR NAGPURE v. THE STATE OF MAHARASHTRA, THR. THE SECRETARY, HEALTH DEPARTMENT, MUMBAI AND ORS. — Bombay High Court (2025-12-24)
VANDANA D/O NANAJI SONSARE v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD., NAGPUR THR. CHIEF ENGINEER AND OTHERS — Bombay High Court (2025-12-24)
M/S. SUPER TRADING CO THR. PROPRIETOR, VIVEK MADHAVRAO GAIDHANI v. STATE OF MAHA., IN THE MINISTRY OF REVENUE AND FOREST, MUMBAI, THR. ADDL. CHIEF SECRETARY AND ORS. — Bombay High Court (2025-12-24)
BHASKAR S/O JAGANNATH THAKARE AND ANOTHER v. THE COLLECTOR, AKOLA AND OTHERS — Bombay High Court (2025-12-24)
SUBHASH S/O RAMCHANDRARAO DHOTE v. THE ELECTION COMMISSION OF INDIA, THR. CHIEF ELECTION COMMISSIONER, NEW DELHI AND ORS. — Bombay High Court (2025-12-24)
RASHISH S/O GANGARAM SAKHARKAR v. MAHA. STATE POWER GENERATION CO. LTD., (MSPGCL) THR. CHAIRMAN AND MANAGING DIRECTOR, MUMBAI AND ORS — Bombay High Court (2025-12-24)
SMT. MIRABAI WD/O GAJANAN GAWANDE AND OTHERS v. THE SPECIAL LAND ACQUISITION OFFICER FOR JIGAON PROJECT/ DY. COLLECTOR, BULDHANA AND OTHERS — Bombay High Court (2025-12-24)