ANIL S. KILOR, RAJ D. WAKODE

44 recorded High Court judgment(s) · 2026–2026

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Courts

Bombay High Court

Disposal nature

DISPOSED OFF	17
DISPOSED OFF AS A WITHDRAWN	10
Disposed-Off	8
DISMISSED	6
ALLOWED	3

Recent judgments

SUDHIR S/O VISHWANATH NANDURKAR and 4 ORS. v. THE STATE OF MAH. THRU ITS SECY and 4 ORS. — Bombay High Court (2026-01-28)
SHRI DEORAS TUKARAM CHAVAN v. CHAIRMAN AND MANAGING DIRECTOR, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD., MUMBAI AND ORS — Bombay High Court (2026-01-22)
PRAVIN GURUDAS MADAVI AND OTHERS v. THE STATE OF MAHARASHTRA, THR. SECRETARY, TRIBAL DEVELOPMENT DEPT., MUMBAI AND ORS. — Bombay High Court (2026-01-19)
RAOSAHEB S/O SHALIKRAM DHULE AND ANOTHER v. STATE OF MAHARASHTRA, THR. PRINCIPAL SECRETORY, REVENUE AND FOREST MINISTRY, MUMBAI AND OTHERS — Bombay High Court (2026-01-06)
VIJAY SURESH KHOND AND OTHERS v. STATE OF MAHARASHTRA,THR. DY. SECRETARY FOR PERSON WITH DISABILITIES WELFARE DEPT., MUMBAI AND ORS. — Bombay High Court (2026-01-06)
SURESH S/O ANANDRAO DAHATRE v. THE CHIEF OFFICER, MUNICIPAL COUNCIL, WASHIM AND OTHERS — Bombay High Court (2026-01-06)
ANKIT NAMDEO JADHAV AND OTHERS v. STATE OF MAHARASHTRA, THR. DY. SECRETARY FOR PERSON WITH DISABILITIES WELFARE DEPT., MUMBAI AND ORS — Bombay High Court (2026-01-06)
ROHAN SHYAM ABHYANKAR AND ANOTHER v. STATE OF MAHA., THR. DY. SECRETARY FOR PERSON WITH DISABILITIES WELFARE DEPT., MUMBAI AND OTHERS — Bombay High Court (2026-01-06)
SWAPNIL S/O NANAJI INGOLE AND OTHERS v. STATE OF MAHARASHTRA, THR. SECRETARY, DEPARTMENT OF REVENUE, MUMBAI AND OTHERS — Bombay High Court (2026-01-06)
PRAVIN MANAKCHAND BANGADE v. STATE OF MAHARASHTRA,THR. PRIN. SECRETARY, PERSONS WITH DISABILITIES WELFARE DEPT., MUMBAI AND ORS. — Bombay High Court (2026-01-06)