ANIL S. KILOR, PRAVIN S. PATIL

503 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• AKSHAY DEVIDAS KOTANGALE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-19)
• ASHOK MARKANDI MARGANWAR v. STATE OF MAH. THR. PSO PS MUL DIST.CHANDRAPUR AND ANOTHER — Bombay High Court (2025-08-13)
• GITA D/O BHASKAR SHEJWAL. v. THE STATE OF MAHARASHTRA, PSO BAJAJ NAGAR PS NAGPUR AND ANOTHER. — Bombay High Court (2025-08-13)
• SHREYAS MAHIPAL PARDHI v. THE STATE OF MAHARASHTRA THR PSO PS RAN PRATAP NAGAR, NAGPUR AND ANOTHER — Bombay High Court (2025-08-13)
• MAKARAND S/O NARENDRANATH GAVAI (HUSBUND) AND 2 OTHERS v. THE STATE OF MAHARASHTRA THR. PSO, PS JARIPATKA, NAGPUR CITY, NAGPUR AND ANOTHER — Bombay High Court (2025-08-13)
• VIPUL S/O. UTTAMRAO SOLANKE v. STATE OF MAHARASHTRA THR. P.S.O., P.S. AKOT(CITY) — Bombay High Court (2025-08-13)
• MR. DHANRAJ S/O HARICHAND KHANDELWAL v. THE STATE OF MAHARASHTRA, THR. ITS PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPT., MUMBAI AND OTHERS — Bombay High Court (2025-08-13)
• DR. RAJ GAJBHIYE AND 7 OTHERS v. THE STATE OF MAHARASHTRA THR PSO, PS, AJNI, NAGPUR — Bombay High Court (2025-08-13)
• PRAGATI W/O BHASKAR DARNE v. STATE OF MAH. THR. PSO, SINDKHEDRAJA, DIST. BULDANA AND ANOTHER. — Bombay High Court (2025-06-16)
• NIHAR S/O ASHOK SARTHI AND ANOTHER v. STATE OF MAHARASHTRA, THR. POLICE STATION OFFICERM, PS NARKHED, NAGPUR AND ANOTHER — Bombay High Court (2025-06-16)