ANIL S. KILOR, . M. S. JAWALKAR

104 recorded High Court judgment(s) · 2024–2025

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Courts

Bombay High Court

104

Disposal nature

DISPOSED OFF	33
DISPOSED OFF AS A WITHDRAWN	21
ALLOWED	18
DISMISSED	15
C.A. Disposed off	14
Withdrawn	1
PARTLY ALLOWED	1
REJECTED	1

Recent judgments

MAHAVIR COAL RESOURCES PRIVATE LTD., NAGPUR THR. MR. ANUJ UTTAMCHAND JAIN v. THE UNION OF INDIA, THR. ITS SECRETARY, MINISTRY OF COAL, GOVT. OF INDIA, NEW DELHI AND ANR. — Bombay High Court (2025-03-07)
M/S NIRBHAYA INDUSTRIES PVT. LTD., THR. ITS DIRECTOR, SHRI KRISHNA KUMAR S/O BHIMSEN AGRAWAL v. STATE OF MAHARASHTRA, THR. SECRETORY, DEPT. OF REGISTRATION AND STAMPS, MUMBAI AND ORS — Bombay High Court (2024-06-28)
WAMAN S/O MADHAVRAO SAKHARKAR v. STATE OF MAHA., MINISTRY OF HOME, MUMBAI AND ORS. — Bombay High Court (2024-05-03)
AJAY MOHAN PAL v. THE SUPERINTENDING ENGINEER, NAGPUR IRRIGATION CIRCLE, NAGPUR AND ANOTHER — Bombay High Court (2024-04-18)
RUSHIKESH S/O SATISH BAKDE v. JOINT COMMISSIONER AND VICE-CHAIRMAN, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVAT — Bombay High Court (2024-04-05)
SMT. VRUSHALI W/O ARUN SARNAIK v. THE STATE OF MAHARASHTRA, THR. SECRETARY FOR URBAN DEVELOPMENT DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2024-03-28)
SIDHARTH S/O GOVINDRAO DHENGARE v. THE STATE OF MAHARASHTRA, THR. SECRETARY FOR URBAN DEVELOPMENT DEPT., MUMBAI AND OTHERS — Bombay High Court (2024-03-28)
SANJIV S/O MAROTRAO BHOJANE v. THE STATE OF MAHARASHTRA, THR. SECRETARY FOR URBAN DEVELOPMENT DEPT., MUMBAI AND OTHERS — Bombay High Court (2024-03-28)
RAMCHANDRA S/O PRASRAMJI DHABEKAR v. THE STATE OF MAHARASHTRA, THR. SECRETARY FOR URBAN DEVELOPMENT DEPT., MUMBAI AND OTHERS — Bombay High Court (2024-03-28)
ASHOK S/O CHINTAMANRAO DOMADE v. THE STATE OF MAHARASHTRA, THR. SECRETARY FOR URBAN DEVELOPMENT DEPARTMENT, MUMBA AND OTHERS — Bombay High Court (2024-03-28)