ANIL S. KILOR, AJIT B. KADETHANKAR

54 recorded High Court judgment(s) · 2025–2025

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Courts

Bombay High Court

Disposal nature

DISPOSED OFF	13
DISPOSED OFF AS A WITHDRAWN	11
C.A. Disposed off	9
DISMISSED	8
ALLOWED	6
Disposed-Off	4
REJECTED	1
RULE ABSOLUTE	1

Recent judgments

NAGPUR FERIWALA FOOTPATH DUKANDAR SANGHATNA, NAGPUR, THR. SECRETARY, ABDUL RAZAK SHEIKH QURESHI v. PRAKASH WARADE, ASSISTANT COMMISSIONER, DHARAMPETH (ZONE NO. 2), N.M.C., NAGPUR AND ORS — Bombay High Court (2025-11-14)
VEDANG S/O VASANT BAKSHI v. STATE BANK OF INDIA, THR. DY. GENERAL MANAGER (B AND O), NAGPUR AND ANOTHER — Bombay High Court (2025-09-02)
VIKAS GUNWANTRAO INGOLE v. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION, NAGPUR — Bombay High Court (2025-09-02)
SNEHA D/O KEWALRAM TAGDE v. UNION OF INDIA, THR. MINISTRY OF HEALTH AND FAMILY WELFARE, THR. SR. DIRECTOR, NIODA AND ANR. — Bombay High Court (2025-09-02)
SANDEEP UKANDRAO SHELKE AND ANOTHER v. STATE OF MAHARASHTRA, THR. DISTRICT COLLECTOR, DISTRICT BULDHANA AND OTHERS — Bombay High Court (2025-08-26)
SAU. NALINI W/O MAKHRAM RATHOD v. PRESIDING OFFICER, GRAMPANCHAYAT, JANUNA, BARSHITAKLI, AKOLA AND OTHERS — Bombay High Court (2025-08-26)
M/S HI-TECH INFRA, THR. ITS PARTNER, MR. HARSHAD R. SARDA v. STATE OF MAHARASHTRA, THR. SECRETARY, PUBLIC WORKS DEPT., MUMBAI AND ORS. — Bombay High Court (2025-08-26)
RADHESHYAM LAXMAN SABLE v. ZILLA PARISHAD GONDIA, THROUGH ITS CHIEF EXECUTIVE OFFICER, Z.P., GONDIA AND ANR. — Bombay High Court (2025-08-26)
Devidas Kisanrao Pawar And Others v. Ashru Tanaji Devkar, Manager, Mah. rajya krushi and gramin vikas bank kar. sah. pat sanstah ltd. anr — Bombay High Court (2025-08-26)
MANSUKHLAL MOHANLAL NATHWANI v. THE MUNICIPAL CORPORATION, CHANDRAPUR, THR. THE COMMISSIONER OF MUNICIPAL CORP., CHANDRAPUR AND ORS — Bombay High Court (2025-08-26)