ANIL R. DAVE, . R. VORA

21 recorded High Court judgment(s) · 2001–2001

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	10
26-DISMISSED @ ADM.STAGE	4
46-ANY OTHER MODE @ FH	3
39-RULE DISCHARGED/DISMISSED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	1
44-PARTLY ALLOWED @ FH	1

UNITED INDIA INSURANCE CO.LTD. v. BHARAT HATHIBHAI HIRANI — Gujarat High Court (2001-04-24)
UNITED INDIA INSURANCE CO.LTD. v. MAHESHBHAI CHIMANLAL SHAH — Gujarat High Court (2001-04-16)
GSRTC v. DHARMESH GOPALDAS PATEL — Gujarat High Court (2001-04-16)
VITHALBHAI CHUNILAL MALI v. NABIBBHAI FAKIRBHAI PATHAN — Gujarat High Court (2001-04-12)
GSRTC v. BHAVANBHAI JERAMBHAI SOLANKI — Gujarat High Court (2001-04-12)
NEW INDIA ASSURANE CO. LTD. v. GULABBHAI PUNABHAI — Gujarat High Court (2001-04-09)
GUJARAT STATE ROAD TRANSPORT v. HIRJI BECHAR PATEL — Gujarat High Court (2001-04-04)
ORIENTAL INSURANCE CO. LTD. v. MURTAZA KUTBUDINBHAI — Gujarat High Court (2001-04-03)
JAMNAGAR MUNICIPAL CORP. v. SAVJIBHAI NATHABHAI PATEL — Gujarat High Court (2001-03-30)
BIMALSINGH DUGGAL v. CENTRAL BANK OF INDIA — Gujarat High Court (2001-03-29)