ANIL R. DAVE, . R.M.DOSHIT

33 recorded High Court judgment(s) · 2005–2006

Courts

Gujarat High Court

44-PARTLY ALLOWED @ FH	17
38-RULE ABSOLUTE/ALLOWED @ FH	6
46-ANY OTHER MODE @ FH	5
39-RULE DISCHARGED/DISMISSED @ FH	3
26-DISMISSED @ ADM.STAGE	2

SABARMATI HARIJAN ASHRAM TRUST v. UNION OF INDIA — Gujarat High Court (2006-02-20)
STATE OF GUJARAT v. UNITED FABRICATION — Gujarat High Court (2006-02-06)
STATE OF GUJARAT v. KAMAL KHANDSARI WORKS — Gujarat High Court (2006-02-01)
PRAVINSINH H RAIJADA v. FOOD CORP.OF INDIA — Gujarat High Court (2006-01-23)
COMMISSIONER OF SALES TAX v. BHARUCH TEXTILES MILLS LTD. — Gujarat High Court (2006-01-16)
COMMISSIONER OF SALES TAX v. MAHESH OIL MILL — Gujarat High Court (2006-01-16)
STATE OF GUJARAT v. SWASTIK EXPORT — Gujarat High Court (2006-01-16)
AMBALAL SARABHAI ENTERPRISES LTD. v. SALES TAX OFFICER-1 CLASS 1, CITY CIERCLE 8 — Gujarat High Court (2006-01-13)
J K CORP. LTD. v. SALES - TAX OFFICER — Gujarat High Court (2005-12-26)
SONABEN WD/O RANCHODBHAI ISHWERBHAI v. THE SPECIAL ACQUISION OFFICER — Gujarat High Court (2005-11-29)