ANIL R. DAVE, . KS JHAVERI

49 recorded High Court judgment(s) · 2007–2007

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	20
38-RULE ABSOLUTE/ALLOWED @ FH	11
46-ANY OTHER MODE @ FH	11
26-DISMISSED @ ADM.STAGE	3
44-PARTLY ALLOWED @ FH	2
42-RULE DISCHARGED @ FH	2

MOHAMMAD SHAKIR ABDUL KADIR PATARIYA v. THE STATE OF GUJARAT — Gujarat High Court (2007-06-20)
NEW INDIA ASSURANCE CO LTD. v. HEIRS OF DECD.BHIKHABHAI DHANDHUKIYA — Gujarat High Court (2007-06-20)
AMINABAI ABDUL PADAR v. SATYENDRASINH RANJITSINH DELETED AS PER COURT ORDER — Gujarat High Court (2007-06-20)
GANESH ALIAS JAIRAMBHAI PAWAR v. STATE OF GUJARAT — Gujarat High Court (2007-06-19)
STATE OF GUJARAT v. YUSUFBHAI @ ISMAILBHAI JAFARBHAI SHAIKH — Gujarat High Court (2007-06-18)
YUSUFBHAI @ ISMAILBHAI JAFARBHAI SHAIKH v. STAET OF GUJARAT — Gujarat High Court (2007-06-18)
NATIONAL INSURANCE CO. v. KASAM @ LADHA DOSAL SORA THRO'LEGAL HEIRS — Gujarat High Court (2007-06-15)
STATE OF GUJARAT v. BABANBHAI SHANTARAM RODE — Gujarat High Court (2007-06-13)
BABBANBHAI SNANTARAM RODE v. STATE OF GUJARAT — Gujarat High Court (2007-06-13)
RAJESH MULJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2007-06-11)