LexANIL R. DAVE, . K.M.MEHTA
58 recorded High Court judgment(s) · 2002–2003
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 58 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 35 |
| 46-ANY OTHER MODE @ FH | 23 |
Recent judgments
- FAG PRECISION BEARINGS LTD v. SALES TAX OFFICER (ENFORCEMENT) — Gujarat High Court (2003-02-27)
- SURBHI INDUSTRIES LTD v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- NAVIN FIBRES PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- KANTEX TEXTILES INDUSTRIES v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- DEVDEEP TEXTURISERS v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- KANTEX TEXTURISERS PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- SURBHI INDUSTRIES LTD. v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- SHREE ANKUR TEXTURISERS v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- ANKITA TAX-CHEM INDUSTRIES PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2002-12-27)
- SUMEDH SYNTHETICS PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2002-12-27)