LexANIL R. DAVE, . K.A.PUJ
52 recorded High Court judgment(s) · 2003–2006
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 52 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 29 |
| 46-ANY OTHER MODE @ FH | 11 |
| 26-DISMISSED @ ADM.STAGE | 7 |
| 35-ANY OTHER MODE @ ADM.STAGE | 4 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- BTX CHEMICAL PVT LTD v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2006-07-28)
- SHARAD BANSILAL VAKIL v. SUO MOTU — Gujarat High Court (2006-03-31)
- COMMISSIONER OF INCOME TAX-I BARODA v. AIR COMMAND INTERNATIONAL LTD. — Gujarat High Court (2006-03-28)
- MAHENDRA EXPORT INDUSTRIES v. ASSTT. COMMISSIONER OF INCOME TAX — Gujarat High Court (2006-03-27)
- CLOTH TRADERS v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2006-03-24)
- COMMISSIONER OF INCOME TAX v. RAJKOT NAGARIK SAHAKARI BANK LTD. — Gujarat High Court (2006-03-24)
- SATADHAR ENTERPRISES v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (2006-03-20)
- COMMISSIONER OF INCOME TAX v. PRATIBHA SYNTEX LTD. — Gujarat High Court (2006-03-16)
- VORA ASSOCIATES v. UNION OF INDIA — Gujarat High Court (2006-03-14)
- NOBLE INSTITUTE (EDUCATION) PVT LTD v. UNION OF INDIA — Gujarat High Court (2006-03-10)