ANIL R. DAVE, . HARSHA DEVANI

24 recorded High Court judgment(s) · 2006–2007

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	11
38-RULE ABSOLUTE/ALLOWED @ FH	10
39-RULE DISCHARGED/DISMISSED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	1

S.K.KADRI v. STATE OF GUJARAT — Gujarat High Court (2007-06-28)
H M RAVAL v. STATE OF GUJARAT — Gujarat High Court (2007-06-28)
GLOBAL CEMENT LTD. (HMP CEMENT LTD.) v. CEMENT WORKERS' MANDAL — Gujarat High Court (2007-04-27)
INGERSOLL-RAND (INDIA) LTD, v. NARAYAN M. SENDULKAR — Gujarat High Court (2007-04-13)
PARMAR DIPIKABEN SAVABHAI v. THE STATE OF GUJARAT — Gujarat High Court (2007-03-28)
PATEL PRAVINABEN DASHRATHLAL v. THE STATE OF GUJARAT — Gujarat High Court (2007-03-28)
RATHOD ARUNBHAI BALDEVBHAI v. UTTAR GUJARAT VIJ COMPANY LTD — Gujarat High Court (2007-03-23)
STATE OF GUJARAT v. GN DESAI — Gujarat High Court (2007-03-19)
DEVENDRA UPENDRABHAI VYAS SON OF LATE UPENDRA M VYAS v. THE SECRETARY TO GOVT. OF GUJARAT — Gujarat High Court (2007-03-06)
STATE OF GUJARAT v. BE-ROJGAR A.T.D UNION — Gujarat High Court (2007-02-28)