ANIL R. DAVE, . H.B.ANTANI

54 recorded High Court judgment(s) · 2006–2007

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	27
38-RULE ABSOLUTE/ALLOWED @ FH	12
46-ANY OTHER MODE @ FH	9
26-DISMISSED @ ADM.STAGE	4
44-PARTLY ALLOWED @ FH	2

UNITED INDIA INSURANCE CO. LTD v. HEIRS OF DECD. PRABODH BHATTJI — Gujarat High Court (2007-12-18)
ISLAMUDDIN NASARUDDIN SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2007-11-02)
ASHOKKUMAR CHUNILAL LAVARIYA v. STATE OF GUJARAT — Gujarat High Court (2007-11-01)
KISHANGIRI MANGALGIRI GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2007-10-30)
THAKORE VANAJI REVAJI JOITAJI v. STATE OF GUJARAT — Gujarat High Court (2007-10-30)
PATEL PRAVINBHAI @ POPATBHAI KANJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2007-10-22)
STATE OF GUJARAT v. PATEL KANJIBHAI KACHARABHAI — Gujarat High Court (2007-10-22)
KANJIBHAI KACHARABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2007-10-22)
PATEL KALABHAI GOPALDAS v. STATE OF GUJARAT — Gujarat High Court (2007-10-18)
STATE OF GUJARAT v. JUSAB HUSSEIN SUMRA — Gujarat High Court (2007-10-18)