ANIL R. DAVE

448 recorded High Court judgment(s) · 1996–2005

Courts

Gujarat High Court

448

38-RULE ABSOLUTE/ALLOWED @ FH	264
39-RULE DISCHARGED/DISMISSED @ FH	54
26-DISMISSED @ ADM.STAGE	40
40-WITHDRAWN @ FH	21
27-WITHDRAWN @ ADM.STAGE	19
46-ANY OTHER MODE @ FH	18
35-ANY OTHER MODE @ ADM.STAGE	13
42-RULE DISCHARGED @ FH	13

ANJAR DAUDI VHORA JAMAT ANJAR NI MASJID, ANJAR-KACHCHH v. STATE OF GUJARAT — Gujarat High Court (2005-06-17)
ANJAR DAUDI VHORA JAMAT ANJAR NI MASJID, ANJAR-KACHCHH v. STATE OF GUJARAT — Gujarat High Court (2005-06-17)
ANJAR DAUDI VHORA JAMAT ANJAR NI MASJID, ANJAR-KACHCHH v. STATE OF GUJARAT — Gujarat High Court (2005-06-17)
VAJIR SUBHAN v. NEW SWADESHI MILLS (UNIT OF GSTC) — Gujarat High Court (2004-12-28)
MOHANLAL RAGHAVJI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2004-12-02)
GIRIRAJSINH ANIRUDDSINH JADEJA v. STATE OF GUJARAT — Gujarat High Court (2004-10-14)
THAKKAR NAVINCHANDRA BHAVANJI v. STATE OF GUJARAT — Gujarat High Court (2004-10-14)
NAVINCHANDRA NARBHERAM KOTAK v. STATE OF GUJARAT — Gujarat High Court (2004-10-14)
HAJI ALI MAMAD NAREJA v. STATE OF GUJARAT — Gujarat High Court (2004-10-14)
MANSUKHBHAI HARJIBHAI SUTHAR v. STATE OF GUJARAT — Gujarat High Court (2004-10-14)