ANIL R. DAVE, . D.P.BUCH

29 recorded High Court judgment(s) · 2001–2001

Courts

Disposal nature

Recent judgments

• MANAGER, GANDHINAGAR NAGRIK CO-OP. BANK LTD. v. VINUBHAI KANTILAL PATEL — Gujarat High Court (2001-11-09)
• NATHIBEN VIRA v. STATE OF GUJARAT — Gujarat High Court (2001-11-08)
• HARIJAN DANA VIRA v. STATE OF GUJARAT — Gujarat High Court (2001-11-08)
• RABARI BHARABHAI RAJABHAI v. DISTRICT COLLECTOR — Gujarat High Court (2001-11-08)
• RABARI MERAMAN NATHU v. STATE OF GUJARAT — Gujarat High Court (2001-11-08)
• V K MANSURI v. O N G C LTD., — Gujarat High Court (2001-11-06)
• MANSUKHLAL JADURAM SONI v. STATE OF GUJARAT — Gujarat High Court (2001-11-01)
• GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD. v. GAMBHIRBHAI GOVINDBHAI BARIA — Gujarat High Court (2001-10-25)
• GUJARAT WATER RESOURCES DEV. CORPORATION LTD. v. VITHALBHAI GAMBHIRBHAI BARIYA — Gujarat High Court (2001-10-25)
• ADMINISTRATRO AND EX-OFFICIO MAMLATDAR v. BABU K. PATEL — Gujarat High Court (2001-10-23)