ANIL R. DAVE, . D.A.MEHTA

262 recorded High Court judgment(s) · 2001–2003

Courts

Gujarat High Court

262

46-ANY OTHER MODE @ FH	223
38-RULE ABSOLUTE/ALLOWED @ FH	30
40-WITHDRAWN @ FH	6
39-RULE DISCHARGED/DISMISSED @ FH	2
35-ANY OTHER MODE @ ADM.STAGE	1

ASSISTANT COMMISSIONER OF INCOME TAX v. SAURASHTRA KUTH STOCK EXCHANGE LTD. — Gujarat High Court (2003-03-31)
M/S. S.A. & CO. v. UNION OF INDIA — Gujarat High Court (2002-10-25)
BLUE SKY SYNTHETICS v. UNION OF INDIA — Gujarat High Court (2002-10-25)
COMMISSIONER OF INCOME-TAX v. GUAJRAT STATE FERTILIZERS CO. LTD. — Gujarat High Court (2002-10-24)
COMMISSIONER OF SALES TAX v. SHAMLAJI P DESAI & CO. — Gujarat High Court (2002-10-24)
STATE OF GUJARAT v. CHOKSHI JOITARAM ISHWARDAS — Gujarat High Court (2002-10-24)
STATE OF GUJARAT v. ARUNODAYA MILLS LTD, — Gujarat High Court (2002-10-24)
COMMISSIONER OF SALES TAX v. JAYKISHAN & CO. — Gujarat High Court (2002-10-24)
VASANT CINEMA v. STATE OF GUJARAT — Gujarat High Court (2002-10-24)
COMMISSIONER OF SALES TAX v. VALLABHBHAI HARJIVANBHAI & CO. — Gujarat High Court (2002-10-24)