ANIL R. DAVE, . A.M.KAPADIA

36 recorded High Court judgment(s) · 2003–2003

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	30
38-RULE ABSOLUTE/ALLOWED @ FH	3
39-RULE DISCHARGED/DISMISSED @ FH	2
40-WITHDRAWN @ FH	1

M/S.J.B.PATEL & COMPANY. v. DY.C.I.T. — Gujarat High Court (2003-07-22)
LAXMIBEN SETHIA CHARITABLE TRUST v. VEDANAND JHA COMMISSIONER OF INCOME TAX — Gujarat High Court (2003-07-15)
PATEL CHEMICAL WORKS v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2003-07-14)
COMMISSIONER OF WEALTH-TAX v. VIJAYKUNVERBA — Gujarat High Court (2003-07-14)
COMMISSIONER OF INCOME TAX v. ANAND CHEM. INDUSTRIES PVT. LTD. — Gujarat High Court (2003-07-08)
MANUBHAI BHANDUBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2003-07-04)
S DAVE & CO. v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2003-07-02)
COMMISSIONER OF INCOME-TAX v. GUJARAT ALUMINIUM EXTRUSION PVT LTD. — Gujarat High Court (2003-07-02)
G S R T C v. PRAVIN JOSHI — Gujarat High Court (2003-08-01)
STATE OF GUJARAT v. INDIRABEN D. CHRISTIAN — Gujarat High Court (2003-07-30)